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Rachana Thakur And Anr. vs State Of U.P. And 4 Others
2014 Latest Caselaw 9805 ALL

Citation : 2014 Latest Caselaw 9805 ALL
Judgement Date : 10 December, 2014

Allahabad High Court

Rachana Thakur And Anr. vs State Of U.P. And 4 Others on 10 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 26562 of 2014
 

 
Petitioner :- Rachana Thakur And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Manoj Kumar
 
Counsel for Respondent :- Govt. Advocate,Mohit Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Learned counsel appeared for respondent nos. 4 and 5.

Learned counsel for respondent nos. 4 and 5 informed the Court that corpus Rachana Thakur petitioner no.1 has committed suicide.

Learned counsel for respondent nos. 4 and 5 is granted two weeks time to file counter affidavit for verification of fact alleged by him.

List on 28.1.2015 for hearing.

Order Date :- 10.12.2014

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Rachana Thakur And Anr. vs State Of U.P. And 4 Others
2014 Latest Caselaw 9805 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Rachana Thakur And Anr. vs State Of U.P. And 4 Others2014 Latest Caselaw 9805 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Rachana Thakur And Anr. vs State Of U.P. And 4 Others
2014 Latest Caselaw 9805 ALL