Rewati Devi vs State Of U.P. & 5 Others
2014 Latest Caselaw 9803 ALL

Citation : 2014 Latest Caselaw 9803 ALL
Judgement Date : 10 December, 2014

Allahabad High Court

Rewati Devi vs State Of U.P. & 5 Others on 10 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60735 of 2014
 
Petitioner :- Rewati Devi
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- C.B. Singh,Satya Man Singh
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted two weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 10.12.2014

VKG

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