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Food Corporation Of India And 3 ... vs Deputy Chief Labour Commissioner ...
2014 Latest Caselaw 9802 ALL

Citation : 2014 Latest Caselaw 9802 ALL
Judgement Date : 10 December, 2014

Allahabad High Court
Food Corporation Of India And 3 ... vs Deputy Chief Labour Commissioner ... on 10 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59996 of 2014
 
Petitioner :- Food Corporation Of India And 3 Others
 
Respondent :- Deputy Chief Labour Commissioner And 3 Others
 
Counsel for Petitioner :- A.K. Srivastava
 
Counsel for Respondent :- A.S.G.I.,B.N. Singh,S.K.Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri A. K. Srivastava, learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

Sri Gyan Prakash, learned Assistant Solicitor General of India, has filed counter affidavit, is taken on record.

Sri B. N. Singh, learned Senior Counsel appearing for respondents prays for adjournment.

As prayed, put up this matter tomorrow i.e. 11.12.2014, as fresh.

Order Date :- 10.12.2014

VKG

 

 

 
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