Citation : 2014 Latest Caselaw 9794 ALL
Judgement Date : 10 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 11625 of 2009 Petitioner :- Satyavir Singh Respondent :- Commissioner Kanpur Division And Others Counsel for Petitioner :- Aditya Narayan Tiwari,Ram Sanehi Yadav,Sunil Kumar Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
(Order on Restoration Application No. 167737 of 2014)
This is an application praying for recall of the order dated 09.04.2014, by which order the writ petition was dismissed for want of prosecution.
Cause shown in the recall application is bonafidey.
Application is allowed.
The order dated 09.04.2014 is hereby recalled and the writ petition is restored to its original number.
List in the next cause list.
Order Date :- 10.12.2014
VKG
Case :- WRIT - C No. - 11625 of 2009
Petitioner :- Satyavir Singh
Respondent :- Commissioner Kanpur Division And Others
Counsel for Petitioner :- Aditya Narayan Tiwari,Ram Sanehi Yadav,Sunil Kumar
Counsel for Respondent :- C.S.C.
Hon'ble Mahesh Chandra Tripathi,J.
Restored.
For orders, see order of date passed on C.M. Restoration Application No. 167737 of 2014.
Order Date :- 10.12.2014
VKG
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