Citation : 2014 Latest Caselaw 9738 ALL
Judgement Date : 9 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 48115 of 2012 Petitioner :- M/S Raj Trading Agency And Another Respondent :- Commissioner, Varanasi Division And Others Counsel for Petitioner :- R.D. Tiwari,M.D. Singh "Shekhar" Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
As prayed put up this matter on Monday i.e. 15.12.2014, in the additional cause list.
Order Date :- 9.12.2014
VKG
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