Aditya Narayan Shukla vs State Of U.P. & 2 Others
2014 Latest Caselaw 9701 ALL

Citation : 2014 Latest Caselaw 9701 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Aditya Narayan Shukla vs State Of U.P. & 2 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42342 of 2014
 
Petitioner :- Aditya Narayan Shukla
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- B. Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 8.12.2014

VKG

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