Phulwati vs State Of U.P.
2014 Latest Caselaw 9691 ALL

Citation : 2014 Latest Caselaw 9691 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Phulwati vs State Of U.P. on 8 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36019 of 2014
 

 
Applicant :- Phulwati
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.C. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Laxman Tripathi, Advocate holding brief of Sri P.C. Srivastava, learned counsel for the applicant prays for adjournment.

Learned AGA is present.

List after six weeks.

Order Date :- 8.12.2014

Ajay

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