Kanpur Electricity Supply Co. ... vs State Of U.P. And 2 Others
2014 Latest Caselaw 9688 ALL

Citation : 2014 Latest Caselaw 9688 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Kanpur Electricity Supply Co. ... vs State Of U.P. And 2 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57340 of 2014
 
Petitioner :- Kanpur Electricity Supply Co. Ltd. And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pranjal Mehrotra
 
Counsel for Respondent :- C.S.C.,S.N. Dubey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri S. N. Dubey, learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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