Shri Krishna @ Kishnu Sachan & ... vs State Of U.P.
2014 Latest Caselaw 9682 ALL

Citation : 2014 Latest Caselaw 9682 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Shri Krishna @ Kishnu Sachan & ... vs State Of U.P. on 8 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 6110 of 2007
 

 
Appellant :- Shri Krishna @ Kishnu Sachan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Saxena,Lav Srivastava,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Prashant Kumar Srivastava learned counsel for appellant informs that his name has been published in cause list as counsel for respondent.

List on 15.1.2015 for hearing on bail application showing name of Shri Prashant Kumar Srivastava as counsel for appellant.

Order Date :- 8.12.2014

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