Mohammad Atik vs State Of U.P. & 2 Others
2014 Latest Caselaw 9680 ALL

Citation : 2014 Latest Caselaw 9680 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Mohammad Atik vs State Of U.P. & 2 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53678 of 2014
 
Petitioner :- Mohammad Atik
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Vinay Bhushan,N.D. Upadhyay
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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