Smt. Savitri Devi vs State Of U.P. And 3 Others
2014 Latest Caselaw 9676 ALL

Citation : 2014 Latest Caselaw 9676 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Smt. Savitri Devi vs State Of U.P. And 3 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 52265 of 2014
 
Petitioner :- Smt. Savitri Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- C.S.C.,Ashish Agrawal
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Rajesh Yadav, learned counsel for the petitioner prays for and is granted a weeks time to file rejoinder affidavit.

List this matter in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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