Mukesh Kumar Rao vs State Of U.P. & 4 Others
2014 Latest Caselaw 9675 ALL

Citation : 2014 Latest Caselaw 9675 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Mukesh Kumar Rao vs State Of U.P. & 4 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 34351 of 2014
 
Petitioner :- Mukesh Kumar Rao
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Dhirendra Kr. Srivastava,Manvendra Nath Singh,R.K.Yadav
 
Counsel for Respondent :- C.S.C.,A.K. Chaudhary,K.P.S. Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 8.12.2014

VKG

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