Lalji Yadav vs State Of U.P. & 4 Others
2014 Latest Caselaw 9672 ALL

Citation : 2014 Latest Caselaw 9672 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Lalji Yadav vs State Of U.P. & 4 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56580 of 2014
 
Petitioner :- Lalji Yadav
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Vinod Kumar Yadav,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel has filed counter affidavit, is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 8.12.2014

VKG

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