Shailesh Chandra Rai vs State Of U.P. & 4 Others
2014 Latest Caselaw 9669 ALL

Citation : 2014 Latest Caselaw 9669 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Shailesh Chandra Rai vs State Of U.P. & 4 Others on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59207 of 2014
 
Petitioner :- Shailesh Chandra Rai
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Suneel Rai
 
Counsel for Respondent :- C.S.C.,V.N. Rai
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 8.12.2014

VKG

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