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Chaudhary Charan Singh ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9654 ALL

Citation : 2014 Latest Caselaw 9654 ALL
Judgement Date : 8 December, 2014

Allahabad High Court
Chaudhary Charan Singh ... vs Presiding Officer Labour Court ... on 8 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 49835 of 2014
 
Petitioner :- Chaudhary Charan Singh University Meerut Thru. Registrar
 
Respondent :- Presiding Officer Labour Court And Anr.
 
Counsel for Petitioner :- Anurag Khann,Anurag Khanna
 
Counsel for Respondent :- C.S.C.,R P Singh,Rajesh Tiwari,S P Singh,Siddharth Khare
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the weeks commencing 12th January, 2014.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

 

 

 
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