Manoj Singh vs State Of U.P.
2014 Latest Caselaw 9640 ALL

Citation : 2014 Latest Caselaw 9640 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Manoj Singh vs State Of U.P. on 5 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28695 of 2014
 

 
Applicant :- Manoj Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamleshwar Singh,Shahabuddin
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Kamleshwar Singh, learned counsel for the applicant and learned AGA for the State.

Learned counsel for the applicant prays for and is granted three weeks' time to file supplementary affidavit annexing the order sheet of the trial court to show the status of the trial.

List after three weeks.

Order Date :- 5.12.2014

Ajay

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