M/S. Universal Engineering Works vs State Of U.P. Thru. P.S. ...
2014 Latest Caselaw 9638 ALL

Citation : 2014 Latest Caselaw 9638 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

M/S. Universal Engineering Works vs State Of U.P. Thru. P.S. ... on 5 December, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 25317 of 2010
 

 
Petitioner :- M/S. Universal Engineering Works
 
Respondent :- State Of U.P. Thru. P.S. Irrigation Dept. & Ors.
 
Counsel for Petitioner :- Prashant Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

On the application moved by the petitioner, the Court has directed to list the case on 5.11.2014, but it appears that the case has not been listed and has come as unlisted. Case called twice. No on appears on behalf of the petitioner. List this case in the next cause list.

Order Date :- 5.12.2014

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