Dhruv Rai vs State Of U.P.
2014 Latest Caselaw 9633 ALL

Citation : 2014 Latest Caselaw 9633 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Dhruv Rai vs State Of U.P. on 5 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32391 of 2014
 

 
Applicant :- Dhruv Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Girish Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Baijant Kumar Mishra
 

 
Hon'ble Ramesh Sinha,J.

Case is passed over on the illness slip of Sri Girish Kumar Singh, learned counsel for the applicant.

Sri Bijant Kumar Mishra, learned counsel for the complainant and learned AGA are present.

List after four weeks.

Order Date :- 5.12.2014

Ajay

Download the LatestLaws.com Mobile App