Shiv Sahai vs D.J.Mainpuri
2014 Latest Caselaw 9610 ALL

Citation : 2014 Latest Caselaw 9610 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Shiv Sahai vs D.J.Mainpuri on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15310 of 1996
 

 
Petitioner :- Shiv Sahai
 
Respondent :- D.J.Mainpuri
 
Counsel for Petitioner :- C.B.Yadav,Nisheeth Yadav
 
Counsel for Respondent :- C.S.C.,Amit Sthalekar,B.B.Jauhari
 

 
Hon'ble Rajan Roy,J.

Inspite of the order dated 13.11.2014 passed by this court, no supplementary counter affidavit has been filed.

As prayed, three weeks and no more time is granted to comply with the order dated 13.11.2014 to file supplementary counter affidavit, failing which matter shall be heard and decided on the next date.

List this case on 20th January, 2015.

Order Date :- 4.12.2014

M.A.A.

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