Mateshwari Prasad Dubey And ... vs State Of U.P. And Others
2014 Latest Caselaw 9609 ALL

Citation : 2014 Latest Caselaw 9609 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Mateshwari Prasad Dubey And ... vs State Of U.P. And Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10983 of 2011
 

 
Petitioner :- Mateshwari Prasad Dubey And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.M. Asthana,Sri Ashok Khare
 
Counsel for Respondent :- C. S. C.,Chandan Sharma,Vivek Verma
 

 
Hon'ble Rajan Roy,J.

Two weeks and no more time is allowed to the petioner to file rejoinder affidavit.

List thereafter.

Order Date :- 4.12.2014

M.A.A.

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