Ram Kumar vs State Of U.P.
2014 Latest Caselaw 9608 ALL

Citation : 2014 Latest Caselaw 9608 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ram Kumar vs State Of U.P. on 4 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 5570 of 2010
 

 
Appellant :- Ram Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dharmendra Singhal,Rahul Kumar Tripathi,Sudhir Bharti
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for appellant appeared. Learned A.G.A. appeared for State of U.P.

Paper book is ready. Learned counsel for appellant submitted that he has not received paper book. He may receive paper book from office by tomorrow.

List on 7.1.2015 for hearing peremptorily.

Order Date :- 4.12.2014

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