Lalji Kushwaha vs State Of U.P. And Others
2014 Latest Caselaw 9606 ALL

Citation : 2014 Latest Caselaw 9606 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Lalji Kushwaha vs State Of U.P. And Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 60147 of 2009
 

 
Petitioner :- Lalji Kushwaha
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N. Bhakta,I.M. Kushwaha,S.L. Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 4.12.2014

M.A.A.

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