Sunil Kumar Gupta vs State Of U.P. And Others
2014 Latest Caselaw 9603 ALL

Citation : 2014 Latest Caselaw 9603 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Sunil Kumar Gupta vs State Of U.P. And Others on 4 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 8068 of 2011
 

 
Petitioner :- Sunil Kumar Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vatsal Srivastava,V. Srivastava
 
Counsel for Respondent :- C. S. C.,H.N. Singh,Somveer Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file supplementary rejoinder affidavit.

List thereafter.

Order Date :- 4.12.2014

SKM

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