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Nathoo Singh Parihar vs Adhyaksh Administrative & Others
2014 Latest Caselaw 9593 ALL

Citation : 2014 Latest Caselaw 9593 ALL
Judgement Date : 4 December, 2014

Allahabad High Court
Nathoo Singh Parihar vs Adhyaksh Administrative & Others on 4 December, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4843 of 1998
 

 
Petitioner :- Nathoo Singh Parihar
 
Respondent :- Adhyaksh Administrative & Others
 
Counsel for Petitioner :- Brij Raj Singh
 
Counsel for Respondent :- Sc
 

 
Hon'ble Rajan Roy,J.

Earlier counsel for the respondents Sri K.N. Misra is no more.

Let notices be issued to the respondents to engage another counsel.

Substitution application said to have been filed by the legal heirs of the petitioner on 16.2.2000,  is not on record.

Office to trace out the same and place it on record before the next date.

Order Date :- 4.12.2014

M.A.A.

 

 

 
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