Vinod Kumar vs Union Of India & Others
2014 Latest Caselaw 9570 ALL

Citation : 2014 Latest Caselaw 9570 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Vinod Kumar vs Union Of India & Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35368 of 1997
 

 
Petitioner :- Vinod Kumar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Nar Singh Dixit,A.Mishra,S.P.Misra
 
Counsel for Respondent :- S.C.,A.N.Rai
 

 
Hon'ble Rajan Roy,J.

Adjouorned on the illness slip of Sri A.N. Rai, learned counsel for the respondents.

List this case on 18th December, 2014.

Order Date :- 4.12.2014

M.A.A.

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