Arun Kumar Singh vs State Of U.P.
2014 Latest Caselaw 9564 ALL

Citation : 2014 Latest Caselaw 9564 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Arun Kumar Singh vs State Of U.P. on 4 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 6689 of 2011
 

 
Appellant :- Arun Kumar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Dileep Kumar Srivastava,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for appellant, list in the next cause list.

Order Date :- 4.12.2014

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