Damodar vs Union Of India (Kendriya ...
2014 Latest Caselaw 9553 ALL

Citation : 2014 Latest Caselaw 9553 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Damodar vs Union Of India (Kendriya ... on 4 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 4370 of 2009
 

 
Appellant :- Damodar
 
Respondent :- Union Of India (Kendriya Narcotics Beuro)
 
Counsel for Appellant :- S.D. Dwivedi,Navin Singh,Sarvajeet Singh
 
Counsel for Respondent :- A.N. Singh,Aga,S.K.Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for appellant appeared. None appeared for respondent Union of India even after list was revised.

List on 12.12.2014 at 2.00 P.M. for hearing peremptorily. No further adjournment shall be given again.

Order Date :- 4.12.2014

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