Smt. Kusma Devi vs State Of U.P. & Others
2014 Latest Caselaw 9526 ALL

Citation : 2014 Latest Caselaw 9526 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Smt. Kusma Devi vs State Of U.P. & Others on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 23457 of 2008
 

 
Petitioner :- Smt. Kusma Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arvind Kumar Tewari,K.D. Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today, the same may be placed on record. Counter affidavit is not on record. Learned Standing Counsel states that counter affidavit has been filed on 31.1.2012. Office is directed to place the counter affidavit on record and list the matter in the next cause list.

Order Date :- 3.12.2014

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