Jitendra Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 9522 ALL

Citation : 2014 Latest Caselaw 9522 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Jitendra Singh vs State Of U.P. & 2 Others on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55140 of 2014
 
Petitioner :- Jitendra Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Mamta Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted a week's time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter on 22.12.2014.

Order Date :- 3.12.2014

VKG

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