Rakesh Sachan & Another vs Vice Chairman Kanpur Development ...
2014 Latest Caselaw 9517 ALL

Citation : 2014 Latest Caselaw 9517 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Rakesh Sachan & Another vs Vice Chairman Kanpur Development ... on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 40831 of 2007
 

 
Petitioner :- Rakesh Sachan & Another
 
Respondent :- Vice Chairman Kanpur Development Authority & Others
 
Counsel for Petitioner :- Ganga Singh,P.M.N. Singh
 
Counsel for Respondent :- C.S.C.,A. Ahmad,A.K. Singh,M.C.Tripathi,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the illness-slip of Sri Amit Kumar Singh.

Order Date :- 3.12.2014

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