Ram Naresh,Constable G.D. No. ... vs Union Of India And Others
2014 Latest Caselaw 9510 ALL

Citation : 2014 Latest Caselaw 9510 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Ram Naresh,Constable G.D. No. ... vs Union Of India And Others on 3 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 52703 of 2011
 

 
Petitioner :- Ram Naresh,Constable G.D. No. 981180108
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Vijay Gautam,S.K.Singh
 
Counsel for Respondent :- A.S.G.I.,M.B.Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed three weeks' and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.12.2014

SKM

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