Subhash Bind vs State Of U.P.
2014 Latest Caselaw 9505 ALL

Citation : 2014 Latest Caselaw 9505 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Subhash Bind vs State Of U.P. on 3 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29497 of 2014
 

 
Applicant :- Subhash Bind
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Sahai,Sandeep Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,K.N.Yadav
 

 
Hon'ble Ramesh Sinha,J.

Rejoinder affidavit filed by learned counsel for the applicant is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 3.12.2014

Ajay

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