Ved Prakash Agrawal vs State Of U.P. And Others
2014 Latest Caselaw 9499 ALL

Citation : 2014 Latest Caselaw 9499 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Ved Prakash Agrawal vs State Of U.P. And Others on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 51290 of 2008
 

 
Petitioner :- Ved Prakash Agrawal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.S. Baghel,Sheetla Prasad
 
Counsel for Respondent :- C.S.C.,Shivam Yadav,V.B. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned counsel for both the parties are directed to inform that after the remand of the case by the Apex Court to MRTP Commission whether any order has been passed by the MRTP Commission and if any order passed, the copy of the order may be placed before this Court.

List on 17.12.2014

Order Date :- 3.12.2014

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