Rajiv Kumar vs State Of U.P. & 4 Others
2014 Latest Caselaw 9489 ALL

Citation : 2014 Latest Caselaw 9489 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Rajiv Kumar vs State Of U.P. & 4 Others on 3 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57158 of 2014
 
Petitioner :- Rajiv Kumar
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Rohit Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 3.12.2014

VKG

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