Ranvir Singh vs Union Of India & Others
2014 Latest Caselaw 9487 ALL

Citation : 2014 Latest Caselaw 9487 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Ranvir Singh vs Union Of India & Others on 3 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 50863 of 2009
 

 
Petitioner :- Ranvir Singh
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Ajendra Kumar,Dwijendra Prasad
 
Counsel for Respondent :- A.S.G.I.,C.S.C./2009/44277,Poonam Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 3.12.2014

SKM

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