Santosh Balmiki And Anr. vs State Of U.P.
2014 Latest Caselaw 9465 ALL

Citation : 2014 Latest Caselaw 9465 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Santosh Balmiki And Anr. vs State Of U.P. on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 4341 of 2011
 

 
Appellant :- Santosh Balmiki And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Prasad Tiwari,K.S.Tiwari,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for appellants, list on 12.1.2015 for hearing on bail application.

Order Date :- 2.12.2014

Download the LatestLaws.com Mobile App