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Udai Singh & Ors. vs State Of U.P. & Ors.
2014 Latest Caselaw 9446 ALL

Citation : 2014 Latest Caselaw 9446 ALL
Judgement Date : 2 December, 2014

Allahabad High Court
Udai Singh & Ors. vs State Of U.P. & Ors. on 2 December, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35208 of 2010
 

 
Petitioner :- Udai Singh & Ors.
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- R.M. Saggi,Ashutosh Kumar
 
Counsel for Respondent :- C.S.C.,Devendra Kumar,Dr. K.P. Bajpai
 

 
Hon'ble Rajan Roy,J.

In pursuance to the order dated 24.11.2014, the committee of management has filed an affidavit.

The official respondents, as also the petitioner may file their response to the said affidavit within three weeks.

List thereafter.

Order Date :- 2.12.2014

M.A.A.

 

 

 
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