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Ram Agya Yadav & Others vs State Of U.P. & Others
2014 Latest Caselaw 9438 ALL

Citation : 2014 Latest Caselaw 9438 ALL
Judgement Date : 2 December, 2014

Allahabad High Court
Ram Agya Yadav & Others vs State Of U.P. & Others on 2 December, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14879 of 2012
 

 
Petitioner :- Ram Agya Yadav & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vinay Kumar Mishra,Arvind Prabodh Dubey
 
Counsel for Respondent :- C.S.C.,B.D. Pandey
 

 
Hon'ble Rajan Roy,J.

Inspite of the order dated 27.3.2012, no counter affidavit has been filed by the respondent no. 3 and according to the learned counsel for the petitioner nor has it been served upon him.

List this case on 5.1.2015.

The respondent no. 3 shall file a counter affidavit keeping in mind the earlier order dated 27.3.2012,  failing which he shall appear before this court on the next date along with relevant records to facilitate the disposal of the case.

Learned counsel for the petitioner shall serve a copy of this order upon respondent no. 3,  as counsel for the university is not present.

Order Date :- 2.12.2014

M.A.A.

 

 

 
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