Ram Sanehi @ Terhwa vs State Of U.P.
2014 Latest Caselaw 9436 ALL

Citation : 2014 Latest Caselaw 9436 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Ram Sanehi @ Terhwa vs State Of U.P. on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 22 of 1990
 

 
Revisionist :- Ram Sanehi @ Terhwa
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.B. Sahai
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri R.B. Sahai, learned counsel for revisionist.

List in the next cause list.

Order Date :- 2.12.2014

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