Citation : 2014 Latest Caselaw 9421 ALL
Judgement Date : 2 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL APPEAL No. - 6414 of 2011 Appellant :- Ashu Sharma @ Askaran @ Aas Narain Respondent :- State Of U.P. Counsel for Appellant :- Sheshadri Trivedi,Manish Tiwary,Satish Trivedi Counsel for Respondent :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
As prayed by learned counsel for appellant, list in the next cause list.
Order Date :- 2.12.2014
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!