Citation : 2014 Latest Caselaw 9372 ALL
Judgement Date : 1 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- HABEAS CORPUS WRIT PETITION No. - 56641 of 2014 Petitioner :- Smt. Gulshan And Another Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- G.P. Gupta Counsel for Respondent :- Govt.Advocate Hon'ble Akhtar Husain Khan,J.
Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 and 2. None appeared for respondent no.3.
Notice sent to respondent no.3 has yet not been received back after service Wait for service of notice.
List on 12.1.2015 for hearing with fresh office report regarding service of notice on respondent no.3.
Order Date :- 1.12.2014
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