U.P.S.R.T.C. vs Radhey Shyam Singh And Others
2014 Latest Caselaw 9366 ALL

Citation : 2014 Latest Caselaw 9366 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

U.P.S.R.T.C. vs Radhey Shyam Singh And Others on 1 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 5296 of 2013
 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Radhey Shyam Singh And Others
 
Counsel for Petitioner :- Anubhav Chandra
 
Counsel for Respondent :- C.S.C.,R.K. Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Anubhav Chandra, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 1.12.2014

VKG

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