Citation : 2014 Latest Caselaw 10120 ALL
Judgement Date : 12 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 44942 of 2014 Petitioner :- Constable 4680cp Pno No.902411980 Mohd. Javed Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- M.A. Mishra,Bipin Kumar,Devesh Vikram Counsel for Respondent :- C. S. C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ-A No.34228 of 2014 Manish Kumar Dixit and others Vs. State of U.P. and others.
A certified copy of the order dated 12.12.2014, passed in leading Writ Petition No.34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 12.12.2014
SL
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