Smita Tripathi vs Vikram Singh
2014 Latest Caselaw 5394 ALL

Citation : 2014 Latest Caselaw 5394 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Smita Tripathi vs Vikram Singh on 29 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 451 of 2012
 

 
Appellant :- Smita Tripathi
 
Respondent :- Vikram Singh
 
Counsel for Appellant :- Shailesh Kr. Shukla,Apurv Hajela
 
Counsel for Respondent :- Ashish Srivastava,Nisar Uddin,S.P. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put/list on 4.9.2014. On that day, both the parties shall appear in person.

Order Date :- 29.8.2014

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