Jyoti Shukla (Prajapati) vs The Registrar General, High Court ...
2014 Latest Caselaw 5386 ALL

Citation : 2014 Latest Caselaw 5386 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Jyoti Shukla (Prajapati) vs The Registrar General, High Court ... on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46015 of 2014
 

 
Petitioner :- Jyoti Shukla (Prajapati)
 
Respondent :- The Registrar General, High Court Of Judicature Alld. & Anr.
 
Counsel for Petitioner :- Ram Chandra Tripathi,Pankaj Tiwari
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned counsel for the petitioner is permitted to file copy of the application form along with supplementary affidavit.

As prayed, put up this matter, as fresh on 02.09.2014.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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