Amar Jaiswal And 5 Ors vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5384 ALL

Citation : 2014 Latest Caselaw 5384 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Amar Jaiswal And 5 Ors vs State Of U.P. And 2 Ors on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45774 of 2014
 

 
Petitioner :- Amar Jaiswal And 5 Ors
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Kamalesh Sharma
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Both sides informs that on the same issue Writ A No. 30557 of 2014 has been filed in which parties have been asked to exchange their pleadings.

In view of the aforesaid, connect this petition with the writ petition, referred above,

Sri Ajay Kumar, learned Advocate who appeared for respondent is to file counter affidavit.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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