Rinku @ Rinki And Another vs State Of U.P.
2014 Latest Caselaw 5378 ALL

Citation : 2014 Latest Caselaw 5378 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Rinku @ Rinki And Another vs State Of U.P. on 29 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21922 of 2014
 

 
Applicant :- Rinku @ Rinki And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashant Ji Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in revised list, none appears for applicants to press this application.

Learned AGA is present.

List after three weeks.

Order Date :- 29.8.2014

Ajay

Download the LatestLaws.com Mobile App