Uem India Limited Through ... vs State Of U.P.Through ...
2014 Latest Caselaw 5365 ALL

Citation : 2014 Latest Caselaw 5365 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Uem India Limited Through ... vs State Of U.P.Through ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3184 of 2006
 

 
Petitioner :- Uem India Limited Through Authorised Representative R.P.Misr
 
Respondent :- State Of U.P.Through Prn.Secy.Nagar Vikas And 8 Others
 
Counsel for Petitioner :- Satya Narain Shukla,Chandra Bhushan Pandey,Shachindra P. Singh
 
Counsel for Respondent :- C.S.C.,I.P.Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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