Citation : 2014 Latest Caselaw 5363 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 3 of 2002 Appellant :- Commissioner Of Income Tax Respondent :- M/S S.M. Dall Mills Sport Counsel for Appellant :- S. Chopra (S.C.) Counsel for Respondent :- A. Bansal,S.K. Garg Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
Connect and list alongwith record of Income Tax Appeal No. 172 of 2004.
Order Date :- 28.8.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!