Citation : 2014 Latest Caselaw 5362 ALL
Judgement Date : 28 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 275 of 2012 Appellant :- The Commissioner, Of Income Tax, Respondent :- M/S. Rohini Chemical (P) Ltd. Ghaziabad Counsel for Appellant :- Shambho Chopra,B.J. Agrawal Counsel for Respondent :- P. Agrawal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
Connect and list alongwith record of Income Tax Appeal No. 172 of 2004.
Order Date :- 28.8.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
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